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AAR, Andhra Pradesh: Services Provided by TSCCL are Exempted Services - (16 Jul 2020)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Andhra Pradesh has ruled that services provided by Tirupati Smart City Corporation Limited (TSCCL are exempted services as TSCCL is a Government Authority.

Tags : AUTHORITY OF ADVANCE RULING   TIRUPATI SMART CITY CORPORATION LIMITED  

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