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Himachal Pradesh HC Rejects Woman Forest Guard's Challenge Against Transfer Order - (16 Jul 2020)

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Himachal Pradesh High Court has dismissed a Writ Petition filed by woman Forest Guard challenging a transfer order, stating that women are capably manning the posts in all walks of life in this country.

Tags : HIMACHAL PRADESH HIGH COURT   WOMAN FOREST GUARD   TRANSFER ORDER  

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