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Calcutta HC Orders Autopsy of 18 Year Old COVID-19 Suspect - (15 Jul 2020)

CIVIL

Calcutta High Court has directed the State Government to conduct an autopsy on the body of an 18-yr-old boy, suspected to have suffered from COVID-19 and allegedly denied appropriate medical treatment.

Tags : CALCUTTA HIGH COURT   AUTOPSY OF 18 YEAR OLD COVID-19 SUSPECT  

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