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Karnataka HC Asks State to Publish Information on Hospital Beds in Kannada - (15 Jul 2020)

CIVIL

Karnataka High Court has directed the State Government and Bruhat Bengaluru Mahanagara Palike (BBMP) to ensure that the website developed to give real time data of availability of beds at hospitals and facilities for the benefit of COVID-19 patients is bilingual and details are available in 'Kannada Language'.

Tags : KARNATAKA HIGH COURT   PUBLISHING INFORMATION IN KANNADA  

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