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Delhi High Court Asks NCDC to File Serology Survey Report - (15 Jul 2020)

LAW OF MEDICINE

Delhi High Court has asked National Centre for Disease Control (NCDC) to file its serology surveillance report on the results and analysis of antibody testing carried out in Delhi. The Court has directed NCDC to place the results before it by 16th July, 2020.

Tags : DELHI HIGH COURT   NATIONAL CENTRE FOR DISEASE CONTROL  

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