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SC Asks Madhya Pradesh HC to Consider Reinstatement of Ex-District Judge - (15 Jul 2020)

SERVICE

Supreme Court has recommended to the Madhya Pradesh High Court to consider the reinstatement of the former Additional District and Sessions Judge from Madhya Pradesh who had made allegations of sexual harassment against a sitting Judge of the High Court.

Tags : SUPREME COURT   REINSTATEMENT OF EX- DISTRICT JUDGE  

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