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SC Seeks AG's Assistance to Deal with Public Property Damage Cases - (15 Jan 2016)

SC has asked Attorney General Mukul Rohatgi to assist it on approach to be adopted in dealing with cases where public property has been damaged in large scale, as it heard an appeal of quota stir leader Hardik Patel in a criminal case.

Tags : SC   ATTORNEY GENERAL MUKUL ROHATGI  

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