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Delhi HC Grants Time to TRAI to Show Action Taken Against Compliance of TCCCPR Regulations - (15 Jul 2020)

MEDIA & COMMUNICATION

Delhi High Court has granted six weeks to Telecom Regulatory Authority of India to show action taken to ensure compliance with the Telecom Commercial Communication Customer Preference Regulation (TCCCPR), 2018.

Tags : DELHI HIGH COURT   TELECOM REGULATORY AUTHORITY OF INDIA  

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