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Allahabad HC Suggests Incarceration of Persons Flouting Physical Distancing Norms - (15 Jul 2020)

CIVIL

Allahabad High Court has suggested the Uttar Pradesh Government to take strict action against those not following physical distancing norms, including 'incarceration' of such persons.

Tags : ALLAHABAD HIGH COURT   PHYSICAL DISTANCING NORMS  

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