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Allahabad HC Dismisses Plea Seeking Judicial Probe into Alleged Encounter of Vikas Dubey - (14 Jul 2020)

CRIMINAL

Allahabad High Court has dismissed a Petition seeking Judicial probe into the alleged encounter of Kanpur Gangster, Vikas Dubey, noting that the Uttar Pradesh Government has already taken steps in that direction.

Tags : ALLAHABAD HIGH COURT   ENCOUNTER OF VIKAS DUBEY  

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