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Bombay HC Directs University to Recalculate Marks Obtained by a Final Year Law Student - (14 Jul 2020)

EDUCATION

Bombay High Court has directed the Savitribai Phule Pune University and Director, Board of Examination and Evaluation to recalculate the marks obtained by a final year law student in the 'administrative law' paper in the ninth semester held in December, 2019 as he contended that there has been an arithmetical error in calculating the marks.

Tags : BOMBAY HIGH COURT   RECALCULATION OF MARKS  

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