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Karnataka HC Issues Summons to BBMP for Failure of Delivery of Food Kits - (14 Jul 2020)

CIVIL

Karnataka High Court has issued summons to the Bruhat Bengaluru Mahanagara Palike (BBMP) Commissioner and the Additional Chief Secretary of the State Urban Development Department to appear before the Court through video conferencing over failure to deliver food kits in containment zones in the city.

Tags : KARNATAKA HIGH COURT   FAILURE OF DELIVERY OF FOOD KITS  

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