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SC Issues Notice in Plea Seeking Transfer of Investigation of Suicide of BHEL Employee - (14 Jul 2020)

CRIMINAL

Supreme Court has issued notice in a plea seeking transfer of criminal investigation from Telangana State Police to the Central Bureau of Investigation in the commission of suicide of a Bharat Heavy Electricals Limited employee due to sexual harassment at workplace.

Tags : SUPREME COURT   INVESTIGATION OF SUICIDE OF BHEL EMPLOYEE  

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