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Karnataka HC Seeks Details from Govt, BBMP on Immediate Medical Assistance to Patients - (14 Jul 2020)

CIVIL

Karnataka High Court has directed the State government and Bruhat Bengaluru Mahanagara Palike (BBMP) to submit details of procedures to be followed by patients tested positive for coronavirus to secure immediate medical help.

Tags : KARNATAKA HIGH COURT   IMMEDIATE MEDICAL ASSISTANCE TO PATIENTS  

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