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Delhi HC Issues Notice in Plea Challenging UGC Guidelines on Autonomous Status of Colleges - (14 Jul 2020)

EDUCATION

Delhi High Court has issued notice to University Grants Commission (UGC) in a plea challenging the validity of the University Grants Commission (Conferment of Autonomous Status upon Colleges and Measures for Maintenance of Standards in Autonomous Colleges) Regulations, 2018, for being ultra vires of the University Grants Commission Act, 1956.

Tags : DELHI HIGH COURT   UGC GUIDELINES ON AUTONOMOUS STATUS OF COLLEGES  

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