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Madras High Court Cancels Attack Pandi’s Detention Order - (15 Jan 2016)

Madras High Court has set aside detention of V.P. Pandi alias Attack Pandi, the prime accused in murder of DMK functionary Pottu Suresh, on ground that a sentence was missing in Tamil translation of an English document.

Tags : MADRAS HIGH COURT   ATTACK PANDI  

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