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Bombay HC: No Older-Age Writer Concession for Students with Special Needs - (15 Jan 2016)

Bombay High Court has stayed older-age writer concession for students with special needs to write their state board examination. In a recently issued Government Resolution (GR), State has given this concession, among others for such children.

Tags : BOMBAY HIGH COURT   OLDER-AGE WRITER CONCESSION  

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