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"Indian Telecom Services Performance Indicator Report" for the Quarter ending March, 2015.- (Telecom Regulatory Authority of India) (12 Aug 2015)

MANU/TRAI/0056/2015

Media and Communication

TRAI released the 'Indian Telecom Services Performance Indicator Report' showing key parameters and growth trends for telecom services and Cable TV, DTH and Radio Broadcasting services in India. The report is for the period of 1 January, 2015 to 31 March, 2015. The number of telephone subscribers increased 2.63 per cent, while telephone density increased 1.8 per cent.

Tags : TRAI   REPORT   TELECOM SERVICES   USAGE  

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