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Delhi HC Denies to Order CBI or SIT Inquiry into Scorpene Deal - (14 Jan 2016)

Delhi High Court has denied to order a court-monitored investigation by a Special Investigative Team (SIT) or CBI into allegations of irregularities and presence of middlemen in the Rs 19,000 crore Scorpene submarine deal with French company Thales.

Tags : DELHI HIGH COURT   SPECIAL INVESTIGATIVE TEAM   SCORPENE SUBMARINE DEAL  

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