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Punjab and Haryana HC Slams MHA over Inaction on BSF Report - (14 Jan 2016)

Punjab and Haryana HC has pulled up Union Ministry of Home Affairs (MHA) for not acting on a Border Security Force (BSF) report highlighting the urgency of sealing the International Border (IB) and improving surveillance infrastructure along the India-Pakistan border in Punjab.

Tags : PUNJAB AND HARYANA HC   BORDER SECURITY FORCE (BSF) REPORT   UNION MINISTRY OF HOME AFFAIRS (MHA)  

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