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Bombay HC: Implement GR to Reduce Weight of School Bags - (14 Jan 2016)

Bombay HC, while hearing plea on reducing weight of school bags and for direction to implement an earlier Government Resolution (Govt. Resolution), has said, “Issuing the GR is first step towards creating policy. Ensure that the GR is made available across all schools and ensure its implementation.

Tags : BOMBAY HC   REDUCE WEIGHT OF SCHOOL BAGS  

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