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SEBI Relaxes Delisting Norms for Small Companies - (14 Jan 2016)

Securities and Exchange Board of India (SEBI) has relaxed norms for small companies with thinly traded shares to delist from the stock exchanges. Now, small listed firms where trading has been less than 10% of the total shares in the last 12 months can get delisted from the stock exchanges.

Tags : SEBI   DELISTING NORMS  

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