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Allahabad HC Stays Departmental Inquiry Against Suspended IPS Officer Amitabh Thakur - (14 Jan 2016)

Allahabad HC has stayed departmental inquiry against suspended IPS Officer Amitabh Thakur till documents demanded by him in connection with the inquiry are provided to him by State Government.

Tags : ALLAHABAD HC   AMITABH THAKUR  

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