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Bihar Govt. Levies Luxury Tax on Samosas, Kachoris , Namkeens Etc. - (14 Jan 2016)

Bihar Govt. has decided to impose Value Added Tax of 13.5% on a host of items counted as luxury products, including sweets costing more than Rs.500 a kg, salted snacks like samosas, kachoris and namkeens costing more than Rs.600 per kg, cosmetics, packaged foods, scents, hair oil etc.

Tags : BIHAR GOVT.   VALUE ADDED TAX   SAMOSAS   KACHORIS   NAMKEENS  

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