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Facility to view status of/deficiency in claim applications and making good those deficiencies- (Securities and Exchange Board of India) (02 Jun 2020)

MANU/SPRL/0033/2020

Capital Market

The Justice (Retd.) R.M. Lodha Committee (the "Committee") vide Press Release dated January 15, 2020 requested investors/applicants with claims upto Rs. 5,000/- to check the status of their claim applications online on https://www.sebipaclrefund.co.in and rectify the deficiencies, if any.

The portal for rectifying the deficiencies in applications was made operational from January 24, 2020. The last date for checking the status of claim applications and/or rectification of deficiencies is July 31, 2020. The investors/applicants with claims upto Rs. 5,000/-, whose claim applications were found deficient, are again requested to check the status of their claim applications online on https://www.sebipaclrefund.co.in and rectify the deficiencies, if any, before July 31, 2020.

Tags : STATUS   DEFICIENCY   CLAIM APPLICATIONS  

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