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Allahabad HC Issues Notices on Plea for Waiver of School Fees for Children with Disability - (29 May 2020)

EDUCATION

Allahabad High Court has issued notice to Central Board of Secondary Education on a Public Interest Litigation seeking to waive off school fee for differently abled children who are unable to attend online classes due to their benchmark disability.

Tags : ALLAHABAD HIGH COURT   WAIVER OF SCHOOL FEES FOR CHILDREN WITH DISABILITY  

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