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Delhi HC Issues Notice in Plea Seeking Direction to Family Courts to Record Evidence - (29 May 2020)

LAW OF EVIDENCE

Delhi High Court has issued notice to Delhi Government, Headquarters of Family Courts, and the Delhi High Court in a plea seeking a direction to be issued to Family Courts to record evidence in pending cases through video conferencing.

Tags : DELHI HIGH COURT   RECORDING OF EVIDENCE IN VIDEOCONFERENCING  

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