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Delhi HC Directs Delhi Govt to Set Up Help Desks for Distribution of E-Coupons for Food - (29 May 2020)

CIVIL

Delhi High Court has directed the Delhi Government to put up help desks with a computer at all 580 centres through which rations are distributed through e-coupons within 5 working days to act as a one stop centre for applying for e-coupons.

Tags : DELHI HIGH COURT   E-COUPONS FOR FOOD  

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