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Delhi HC Takes Suo Moto Cognizance of Newspaper Report on Handling of Dead Bodies - (29 May 2020)

CIVIL

Delhi High Court has taken suo moto cognizance of a newspaper report which has highlighted the sad state of affairs in which the bodies of those who have died of COVID-19 are being handled by the mortuary as well as crematoriums.

Tags : DELHI HIGH COURT   NEWSPAPER REPORT ON HANDLING OF DEAD BODIES  

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