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Patna HC Takes Suo Moto Cognizance of Video Showing Toddler Near Dead Mother - (29 May 2020)

CIVIL

Patna High Court has taken suo moto cognizance of the harrowing video of a toddler trying to wake up his dead mother at the Muzaffarpur Railway Station in Bihar.

Tags : PATNA HIGH COURT   VIDEO SHOWING TODDLER NEAR DEAD MOTHER  

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