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Delhi HC Directs NIA to Furnish Copy of Proceedings in Gautam Navlakha’s Bail Plea - (29 May 2020)

CRIMINAL

Delhi High Court has directed National Investigation Agency to furnish the complete copy of the proceedings in the application for issuance of production warrants moved before the Special Judge (Mumbai), for its consideration, in the matter pertaining to the bail plea of Gautam Navlakha.

Tags : DELHI HIGH COURT   GAUTAM NAVLAKHA  

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