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MP HC Dismisses Plea Seeking Financial Assistance for Lawyers - (29 May 2020)

CIVIL

Madhya Pradesh High Court has dismissed a Public Interest Litigation seeking financial assistance for needy lawyers with liberty to file a fresh Petition against alleged shortcomings in the Madhya Pradesh Advocate's Assistance (Natural Disaster and Unforeseen Circumstances) Welfare Scheme, 2020.

Tags : MADHYA PRADESH HIGH COURT   FINANCIAL ASSISTANCE FOR LAWYERS  

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