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Delhi HC Directs Delhi Jal Board for Quick Action on Disposal of Septic Waste - (29 May 2020)

ENVIRONMENT

Delhi High Court has directed Delhi Jal Board to expeditiously finalise the tender for hiring specially fabricated machines to collect, transport and dispose of septic tank waste from unsewered or unauthorised colonies in the capital.

Tags : DELHI HIGH COURT   DELHI JAL BOARD   SEPTIC WASTE  

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