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Allahabad HC Issues Notice to Uttar Pradesh Government in Plea on Migrant’s Employment - (28 May 2020)

LABOUR AND INDUSTRIAL

Allahabad High Court has issued notice to the Uttar Pradesh Government inquiring as to the steps being taken to ensure that its natives are not forced to seek employment in other States.

Tags : ALLAHABAD HIGH COURT   MIGRANT’S EMPLOYMENT  

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