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Bombay HC Tells Navi Mumbai Civic Body to Certify Names of Workers Involved in COVID Duty - (28 May 2020)

CIVIL

Bombay High Court has directed the Navi Mumbai Municipal Corporation (NMMC) to certify names of workers who are involved in COVID-19 related duties and pay them a daily allowance of Rs.300.

Tags : BOMBAY HIGH COURT   CERTIFY NAMES OF WORKERS ON COVID-19 DUTY  

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