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Bombay HC Suggests Civic Body to Publicise Details of Shopkeepers and Helpline - (28 May 2020)

CIVIL

Bombay High Court has made suggestions to the Aurangabad Municipal Corporation to facilitate easier access of the details of shopkeepers and 24-hour helpline to citizens during this phase four of nationwide lockdown.

Tags : BOMBAY HIGH COURT   DETAILS OF SHOPKEEPERS AND HELPLINE  

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