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Madras HC Requires Oil Corporations to Ensure Availability of Safety Masks to LPG Delivery Boys - (28 May 2020)

POWER AND ENERGY

Madras High Court has directed the managements of Oil Corporations to conduct periodical inspections to ensure compliance with the provision of safety gears such as masks, sanitisers etc., for the safety of LPG Cylinder delivery boys.

Tags : MADRAS HIGH COURT   LPG DELIVERY BOYS  

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