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Bombay HC Directs Petitioners to Deposit Rs.1 Crore as Precondition for Hearing - (28 May 2020)

CIVIL

Bombay High Court has directed the 'Abhinav Bharat Congress' to deposit Rs. 1 Crore with the registry as a precondition for hearing the plea seeking directions to State and Municipal Corporation to take control of the management of two hospitals under the Wadia hospital trust in Mumbai.

Tags : BOMBAY HIGH COURT   PRECONDITION TO HEARING  

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