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Gujarat HC: Too Early To Give Final Certificate to Ahmedabad Civil Hospital - (27 May 2020)

LAW OF MEDICINE

Gujarat High Court has said that it was still too early to give a "final certificate" to the Government regarding the Ahmedabad Civil Hospital, while taking note of some of the corrective measures adopted by the Gujarat Government.

Tags : GUJARAT HIGH COURT   AHMEDABAD CIVIL HOSPITAL  

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