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SC Agrees to Permit 30 Personnel from LG Polymers to Access the Chemical Plant - (27 May 2020)

CIVIL

Supreme Court has agreed to permit 30 persons from LG Polymers access to the chemical plant wherein the Vizag Gas Leak Tragedy took place on 7th May, 2020, which left multiple people dead and injured.

Tags : SUPREME COURT   LG POLYMERS UNIT   ACCESS TO PLANT  

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