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Bombay HC Rejects Plea to Utilize Money in 'Indigent Patient Fund' for Patients - (27 May 2020)

EDUCATION

Bombay HC has rejected a Petition seeking directions to the State to allow withdrawal of funds meant for patients belonging to the economically weaker section of the society under the 'Indigent Patient Fund', for COVID-19 patients in the hospital who do not belong to the weaker section.

Tags : BOMBAY HIGH COURT   INDIGENT PATIENT FUND  

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