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Supreme Court Seeks Centre’s Reply on Border Restrictions - (27 May 2020)

CIVIL

Supreme Court has sought the Centre’s response to two PILs seeking to do away with restrictions put up by Uttar Pradesh and Haryana on entry of people from Delhi to the satellite towns of Noida, Ghaziabad, Gurgaon and Faridabad on the ground that it hindered the work of lakhs of people.

Tags : SUPREME COURT   BORDER RESTRICTIONS  

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