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Bombay HC Directs Police to Not to File Charge Sheet over AIB Roast Show - (14 Jan 2016)

Bombay High Court has asked City Police to not to file charge sheet against Bollywood film-maker Karan Johar, actors Deepika Padukone, Ranvir Singh and others facing a criminal case for allegedly using obscene language on the AIB Roast show.

Tags : BOMBAY HIGH COURT   AIB ROAST SHOW  

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