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Telangana High Court Directs Government to Test the Dead for COVID-19 - (27 May 2020)

LAW OF MEDICINE

Telangana HC has directed the State to test all those who die in government hospitals for COVID-19 before releasing the bodies to ascertain whether the virus affected them or not.

Tags : TELANGANA HIGH COURT   TESTING OF DEAD PEOPLE FOR COVID-19  

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