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SC Issues Notices to Assam, UP, Manipur and Arunachal Pradesh in Sharjeel Imam's Plea - (26 May 2020)

CRIMINAL

Supreme Court has issued notices to the Governments of Assam, Uttar Pradesh, Manipur and Arunachal Pradesh in Sharjeel Imam's plea for consolidation of First Information Reports filed against him across the country for investigation by a single agency.

Tags : SUPREME COURT   SHARJEEL IMAM  

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