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Madhya Pradesh HC Issues Contempt Notice to Collector for Willfully Disobeying Order - (26 May 2020)

CONTEMPT OF COURT

Madhya Pradesh High Court has issued a notice in contempt proceedings against the District Collector posted at Anuppur, for disobeying a High Court order on multiple occasions.

Tags : MADHYA PRADESH HIGH COURT   CONTEMPT NOTICE TO COLLECTOR  

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