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Karnataka HC and District Trial Courts in State to Start Limited Functioning from June 1 - (26 May 2020)

CIVIL

Karnataka High Court has decided to commence limited functioning of the High Court at Bengaluru and its benches at Dharwad and Kalburagi and District/Trial Courts, in the State from 1st June, 2020.

Tags : KARNATAKA HIGH COURT   LIMITED FUNCTIONING  

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