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Punjab and Haryana HC: Schools to Charge 70% School Fees; Pay 70% Salary to Teachers - (26 May 2020)

EDUCATION

Punjab and Haryana High Court has allowed private unaided schools in the State to collect 70% school fees from the students. The Court has also directed the schools to pay 70% salary to teachers.

Tags : PUNJAB AND HARYANA HIGH COURT   PRIVATE UNAIDED SCHOOLS  

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