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Bombay HC Directs to Block Inflammatory Video Uploaded in Social Media - (25 May 2020)

MEDIA AND COMMUNICATION

Bombay High Court has passed an ex-parte interim order directing the State government to block a video clip uploaded on social media by All India Majlis-e-Ittehad-ul-Muslimeen leader, Abu Faizal, observing that it was prima facie inflammatory.

Tags : BOMBAY HIGH COURT   ABU FAIZAL  

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