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Bombay HC Refuses to Stay Streaming of Netflix Series "Betaal" - (25 May 2020)

MEDIA AND COMMUNICATION

Bombay HC has dismissed interim application alleging that one of the scripts registered in 2015 with the Screen Writers Association with the title 'Vetaal' was copied by the makers of the upcoming Netflix series 'Betaal' and seeking a stay on the release of the series.

Tags : BOMBAY HIGH COURT   NETFLIX   “BETAAL”  

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